Section 14 in The Tamil Nadu Catering Establishments Rules, 1959
14. Copies of orders of the appellate authority.
- Copies of orders of the appellate authority may be obtained on specifying the date and other particulars in full of the order or orders required.[Chapter IV] [This Chapter was inserted by Notification No. S.R.O. A-1/76, dated the 30th December, 1975.] National and Festival Holidays
