Delhi High Court - Orders
Voiceage Evs Llc vs Guangdong Oppo Mobie ... on 18 July, 2025
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 306/2023
VOICEAGE EVS LLC .....Plaintiff
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal and Ms. Prachi Mittal,
Advocates.
versus
GUANGDONG OPPO MOBIE TELECOMMUNICATIONS
CORP LTD & ORS. .....Defendant
Through: Mr. Abhay Tandon, Advocate.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 18.07.2025 I.A. 16916/2025- by the plaintiff under Order 23 Rule 1 read with Rule 3 of CPC List for clarification, in view of the nomenclature of the present application as also the reliefs sought therein, on 25.07.2025.
SAURABH BANERJEE, J JULY 18, 2025/NA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 23:04:15