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Delhi High Court - Orders

Voiceage Evs Llc vs Guangdong Oppo Mobie ... on 18 July, 2025

                       $~31
                       *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                       +         CS(COMM) 306/2023
                                 VOICEAGE EVS LLC                                                    .....Plaintiff
                                              Through:                             Mr. Pravin Anand, Ms. Vaishali
                                                                                   Mittal and Ms. Prachi Mittal,
                                                                                   Advocates.

                                                               versus

                                 GUANGDONG OPPO MOBIE TELECOMMUNICATIONS
                                 CORP LTD & ORS.                         .....Defendant
                                              Through: Mr. Abhay Tandon, Advocate.
                                 CORAM:
                                 HON'BLE MR. JUSTICE SAURABH BANERJEE
                                              ORDER

% 18.07.2025 I.A. 16916/2025- by the plaintiff under Order 23 Rule 1 read with Rule 3 of CPC List for clarification, in view of the nomenclature of the present application as also the reliefs sought therein, on 25.07.2025.

SAURABH BANERJEE, J JULY 18, 2025/NA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 23:04:15