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Union of India - Section

Section 6 in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

6. Processing Fees.

- The processing fee as prescribed under rule 9 of the National Council for Teacher Education Rules, 1997 as amended from time to time, shall be paid by the applicant for processing of an application for grant of recognition to an institution to conduct a teacher education programme or addition to programme or intake in the existing programme, online to the designated banks as may be notified by the Council.