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State of Madhya Pradesh - Section

Section 131C in The M.P. Factories Rules, 1962

131C. Decontamination facilities.

- In every factor, carrying out 'hazardous process', the following provisions shall be made to meet emergency :-
(a)fully equipped first aid box;
(b)readily accessible means of drenching with water :-
Water workers, parts of body of workers, and clothing of workers who have been contaminated with hazardous and corrosive substance; and such means shall be as per the scale shown in the Table below :Table
No. of persons employed at any time No. of drenching showers
(i) Upto 50 workers 2
(ii) Between 51 to 200 workers 2 + 1 for every additional 50 or part thereafter 5 + 1 forevery additional 200 or part thereafter.
(c)a sufficient number of eye wash bottles filled with distilled water or suitable liquid, kept in boxes or cupboards conveniently situated and clearly indicated by a distinctive sign which shall be visible at all time.