Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttarakhand - Subsection Section 19(2) in Uttarakhand Open University Act, 2005 (2)The Constitution of the Planning Board, the term of office of its members and its powers and functions shall be as may be prescribed by the Statutes.
