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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 235(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)set up in any street scaffold or any temporary erection for the purpose of any work whatever, or any posts, boars, rolls, boards or other things by way of an enclosure, for the purpose of making mortar or depositing bricks, lime, rubbish or other materials.