Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37O] [Entire Act] State of Rajasthan - Subsection Section 37O(3) in The Rajasthan Minor Mineral Concession Rules, 1986 (3)He/She shall be responsible for carrying out the study of the associated rocks and minerals, identifying them and stacking the various minerals produced separately.
