Madhya Pradesh High Court
Nitin Singh vs The State Of Madhya Pradesh on 23 January, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 53638 of 2022 (NITIN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 23-01-2023 None for the applicants.
Ms. Pushpanjali Dwivedi - Panel Lawyer for the State.
Adjourned.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2023.01.24 10:07:17 IST