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Union of India - Section

Section 1834 in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009

1834.

G.S.R. 793 (E), dated 26th October, 2009. - In exercise of the powers conferred by clause (e) of sub-section (2) of Section 29 of the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006), the Central Government hereby makes the following rules, namely :--