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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(y) in University of Heatlh Sciences, Karnal Act, 2016

(y)"University Grants Commission" means the commission established under section 4 of the University Grants Commission Act, 1956 (Central Act 3 of 1956).