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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(6) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(6)The term of the committee shall be three years but the Government may if they are satisfied that it is necessary to do so, by order dissolve the committee before the expiry of its term.