Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(2) in Rajasthan Stamp Rules, 2004 (2)The provision of the Rajasthan General Clauses Act, 1995, shall apply to the interpretation of these Rules in the same manner, as they apply to the interpretation of the Rajasthan Act.
