Supreme Court - Daily Orders
Deputy Commissioner Of Income Tax vs Gagandeep Singh on 7 July, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.13 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22730/2023
(Arising out of impugned final judgment and order dated 18-11-2022
in CMRA No. 478/2022 passed by the High Court of Judicature at
Allahabad)
DEPUTY COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
GAGANDEEP SINGH Respondent(s)
(FOR ADMISSION and I.R. and IA No.121381/2023-CONDONATION OF DELAY
IN FILING and IA No.121382/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 07-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Gibran Naushad, Adv.
Mr. Rupender Singhmar, Adv.
Mr. Bani Dikshit, Adv.
Mr. Alpana Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NEETA SAPRA) Signature Not Verified (MATHEW ABRAHAM) COURT MASTER (SH) Digitally signed by NEETA SAPRA Date: 2023.07.08 COURT MASTER (NSH) 12:44:16 IST Reason: