Section 28(2)(j) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(j)the efficient and proper management of the bus stand [and regulation of transport buses procured by it] [Inserted vide H.P. Act No. 12 of 2014.].

Legal Document View