Supreme Court - Daily Orders
Captain Pramod Kumar Bajaj vs Union Of India on 1 September, 2022
Bench: Ajay Rastogi, B.V. Nagarathna
ITEM NO.35 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11144/2022
(Arising out of impugned final judgment and order dated 31-05-2022
in WA No. 24856/2020 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
CAPTAIN PRAMOD KUMAR BAJAJ PETITIONER(S)
VERSUS
UNION OF INDIA & ANR. RESPONDENT(S)
(IA No. 87899/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 112570/2022 - EXEMPTION FROM FILING O.T., IA No.
87901/2022 - PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No.
88250/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 87900/2022 - PERMISSION TO FILE
LENGTHY LIST OF DATES)
Date : 01-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Petitioner-in-person
For Respondent(s) Mr. Tushar Mehta, Ld. SG (NP)
Mr. Sanjay Jain, Ld. ASG
Mr. Zoheb Hossain, Adv.
Mr. Apoorv Kurup, Adv.
Mr. Padmesh Mishra, Adv.
Ms. Sunita Sharma, Adv.
Ms. Tanya Aggarwal, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by POOJA SHARMA Date: 2022.09.03 13:37:52 IST Reason: Leave granted.
List the appeal for hearing as per its own priority.
(POOJA SHARMA) (MONIKA DEY) COURT MASTER (SH) COURT MASTER (NSH)