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[Cites 0, Cited by 0] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(1) in The U.P. Factories Rules, 1950

(1)Application. - This rule shall apply to ovens and driers, except those used in laboratories or kitchens of any establishment and those which has a capacity below 325 litres.