Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] NCT Delhi - Subsection Section 63(2)(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (a)such Officers as are subject to discipline in the nature of military discipline, are acquainted with drill and the use of their arms ;