Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(18)] [Section 58] [Entire Act]

State of Himachal Pradesh - Subsection

Section 58(18)(k) in Himachal Pradesh Waqf Rules, 2016

(k)he shall furnish any information and statistics that may be called for by the Board on matters relating to budget, accounts and audit;