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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(m) in The Warehousing (Development And Regulation) Act, 2007

(m)any other matter which is required to be, or may be, prescribed, or in respect of which provision is to be or may be made by rules.