Delhi High Court - Orders
M/S Servotech Power Systems Ltd & Anr vs State Of Nct Of Delhi & Anr on 11 September, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 535/2023, CRL.M.A. 2129/2023
M/S SERVOTECH POWER SYSTEMS LTD & ANR.
..... Petitioners
Through: Mr. Kamal Gupta, Advocate. (VC).
Mr. M.K. Perwaz, Advocate.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Satinder Singh Bawa, APP for
State.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.09.2023 [The proceeding has been conducted through Hybrid mode]
1. Mr. Kamal Gupta, learned counsel appearing for petitioner submits that the rejoinder has been filed. However, the rejoinder is not on record and is under objections.
2. Learned counsel seeks and is granted two weeks time to file the rejoinder.
3. List on 15.01.2024.
TUSHAR RAO GEDELA, J SEPTEMBER 11, 2023/AR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:16:32