Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 42 in The Calcutta Port Rules, 1943 42. Safety of workmen. - The Master of any sea-going vessel requiring work to be done in bilges, boilers or double bottom shall take all precautions to ensure that working conditions in such places are made safe before any person is sent into them.
