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[Cites 0, Cited by 0] [Section 98(4)] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(4)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)Amount of gratuity to be held over partly for adjustment of Government dues which have not been assessed so far and partly as a margin for adjustment in the light of the final determination of the gratuity.