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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab State Warehousing Corporation Regulations, 1976

(3)Notwithstanding anything contained in sub-regulation (2) an emergent meeting of the Board or of the Executive Committee may be convened at a shorter notice and such notice shall be deemed to be sufficient to enable every director or member of the Executive Committee who is at that time in India to attend such meeting.