Delhi High Court - Orders
M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 6 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2023
M/S ASSOCIATED FOREX SERVICES LTD. AND ORS.
..... Petitioners
Through: Ms.Anita Sahani, Advocate.
Versus
GOPAL CHAKRAVERTY AND ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 06.10.2023 CM APPL. 51789/2023 (Extension of Time)
1. The present application has been filed on behalf of the petitioner under Section 151 of the CPC for extension of time to deposit the balance amount of Rs.3,00,000/- in terms of the order dated 18.09.2023.
2. For the reasons stated in the application, the same is allowed.
3. The petitioner is directed to deposit the said amount before 01.11.2023.
4. Accordingly, the instant application stands disposed of. W.P.(C) 12219/2023
1. List on date already fixed i.e. 01.11.2023.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 6, 2023/MJ This is a digitally signed order.
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