Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(2)(viii) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (viii)the Police Station shall send a monthly report of such crimes to the District Superintendent of Police by the 10th of every month;