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Orissa High Court

State Of Odisha vs M/S. Orissa Minerals Development .... ... on 6 December, 2021

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.1852 of 2010


                 State of Odisha                    ....           Petitioner
                                      Mr. P.K.Muduli, Addl. Govt. Advocate
                                        -versus-
                 M/s. Orissa Minerals Development ....        Opposite Party
                 Company Ltd. (OMDC)
                                              Mr. Biplab Mohanty, Advocate

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE A.K. MOHAPATRA


                                            ORDER

Order No. 06.12.2021

20. List on 13th December, 2021 before a Bench of which A.K. Mohapatra, J. is not a member.

(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge S.K. Jena/P.A.