Orissa High Court
State Of Odisha vs M/S. Orissa Minerals Development .... ... on 6 December, 2021
Author: A.K. Mohapatra
Bench: A.K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.1852 of 2010
State of Odisha .... Petitioner
Mr. P.K.Muduli, Addl. Govt. Advocate
-versus-
M/s. Orissa Minerals Development .... Opposite Party
Company Ltd. (OMDC)
Mr. Biplab Mohanty, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 06.12.2021
20. List on 13th December, 2021 before a Bench of which A.K. Mohapatra, J. is not a member.
(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge S.K. Jena/P.A.