Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(1)(c) in The Punjab Goods and Services Tax Act, 2017 (c)the taxable person, other than the person registered under subsection (3) of section 25, is no longer liable to be registered under section 22 or section 24.