Delhi High Court - Orders
Jagannath Institute Of Pharmacy vs Pharmacy Council Of India & Anr on 17 December, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~28 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
28
+ LPA 317/2020 & CM APPL. 27319/2020
JAGANNATH INSTITUTE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
29
+ LPA 330/2020 & CM APPLs. 28219/2020, 32461/2020
ARYA COLLEGE OF EDUCATION ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
30
+ LPA 331/2020 & CM APPLs. 28249/2020, 32481/2020
JAIHIND COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
31
+ LPA 333/2020 & CM APPLs. 28269/2020, 32482/2020
DK AUTI COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
32
+ LPA 341/2020 & CM APPLs. 28943-28944/2020, 32483/2020
N.K COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
33
+ LPA 345/2020 & CM APPLs. 29084/2020, 29086/2020
LPA 317/2020 & Other Connected Matters Page 1 of 3
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:17.12.2020 16:56
DATTAKALA INSTITUTE OF PHARMACY
THROUGH DATTAKALA SHIKSHAN SANSTHA
REGD THROUGH ITS PRESIDENT
PROF RAMDAS M ZOL ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
34
+ LPA 349/2020 & CM APPL. 29481/2020
RUHI CONVENT EDUCATION AND
RESEARCH SOCIETY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
35
+ LPA 354/2020 & CM APPL. 30231/2020
NAGFANI INSTITUTE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
36
+ LPA 355/2020 & CM APPL. 30318/2020
CHANDIGARH EDUCATIONAL SOCIETY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
37
+ LPA 356/2020 & CM APPL. 30327/2020
SHREE JI PHARMACY INSTITUTE ..... Appellant
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
38
+ LPA 361/2020 & CM APPL. 30661/2020
LPA 317/2020 & Other Connected Matters Page 2 of 3
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:17.12.2020 16:56
RAJ PHARMACY COLLEGE ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
39
+ LPA 366/2020 & CM APPLs. 31299-31300/2020, 32460/2020
SHATABDI INSTITUTE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
Present:- Mr. Sanjay Sharawat, Advocate for Appellant in Items
No.28 to 32 & 39.
Mr. Atul Babasaheb Dakh, Advocate for Appellant in Item
No. 33.
Mr.R.K.Ruhil, Ms.Priyanka Singh & Mr.Sumit Bishnoi,
Advocates for Appellants in Items No. 34 to 38.
Mr. Zoheb Hossain, Advocate for Pharmacy Council of
India.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.12.2020 The proceedings in the matter have been conducted through video conferencing.
List these matters on 18th December, 2020 before Division Bench-VI.
CHIEF JUSTICE PRATEEK JALAN, J DECEMBER 17, 2020/'pv' LPA 317/2020 & Other Connected Matters Page 3 of 3 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:17.12.2020 16:56