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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

Bengal Presidency - Subsection

Section 85(2)(g) in Bengal Excise Act, 1909

(g)for prohibiting the grant to specified classes of persons of licenses [of any particular kind or class;] [Substituted by section 59(3) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965) for the words for the retail sale of any intoxicant.]