Patna High Court - Orders
Vijay Kumar Tekriwal & Ors vs State Of Bihar & Anr on 22 March, 2010
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.13640 of 1998
VIJAY KUMAR TEKRIWAL & ORS
Versus
STATE OF BIHAR & ANR
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14. 22.3.2010. No one appears on behalf of the petitioners.
Put up tomorrow.
( Rakesh Kumar,J.) N.H./