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Patna High Court - Orders

Vijay Kumar Tekriwal & Ors vs State Of Bihar & Anr on 22 March, 2010

Author: Rakesh Kumar

Bench: Rakesh Kumar

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                           Cr.Misc. No.13640 of 1998
                           VIJAY KUMAR TEKRIWAL & ORS
                                     Versus
                              STATE OF BIHAR & ANR
                                  -----------
14.   22.3.2010

. No one appears on behalf of the petitioners.

Put up tomorrow.

( Rakesh Kumar,J.) N.H./