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Kerala High Court

Vineeth N K vs Matsyafed, (Kerala State Co-Operative ... on 30 January, 2025

Author: D. K. Singh

Bench: D. K. Singh

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE D. K. SINGH
          Thursday, the 30th day of January 2025 / 10th Magha, 1946
                         WP(C) NO. 46420 OF 2024 (B)
PETITIONERS:

  1. VINEETH N K AGED 41 YEARS S/O. KRISHNAN UNNI N, NOOROMKUTTIL MADOM,
     MADAKKATHANAM P.O, VAZHAKULAM, ERNAKULAM DISTRICT, PIN - 686670
  2. SAJEEV L AGED 53 YEARS S/O. LAKSHMANAN, MUNDUVELIL, PADINJATTAMMURI,
     SOORANAD NORTH, KOLLAM DISTRICT, PIN - 690561
  3. MANU P AGED 40 YEARS S/O. PIYARAJ, KATTAMUDI HOUSE, MACHIPLAVU P.O,
     ADIMALI, IDUKKI DISTRICT, PIN - 685561
  4. RENI JOSE J AGED 43 YEARS S/O. D JESSAYYAN, RENI NIVAS, VATTAVILA,
     KALLAYAM P.O, THIRUVANANTHAPURAM DISTRICT, PIN - 695043

RESPONDENTS:

  1. MATSYAFED, (KERALA STATE CO-OPERATIVE FEDERATION OF FISHERIES
     DEVELOPMENT LTD.) KAMALESHWARAM, MANACAUD P.O, THIRUVANANTHAPURAM
     DISTRICT, REPRESENTED BY ITS CHAIRMAN, PIN - 695009
  2. THE MANAGING DIRECTOR MATSYAFED (KERALA STATE CO-OPERATIVE
     FEDERATION OF FISHERIES DEVELOPMENT LTD.), KAMALESHWARAM, MANACAUD
     P.O, THIRUVANANTHAPURAM DISTRICT, PIN - 695009


     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue a writ in the nature of Mandamus or any other appropriate
writ, order or direction commanding the respondents to issue orders
promoting the petitioners to the vacant post of Assistant managers,
pending disposal of this writ petition.


     This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
13/01/2025 and upon hearing the arguments of SHRI.T.U.SUJITH KUMAR,
Advocate for the petitioners and of the STANDING COUNSEL for the
respondents,the court passed the following:
                                       D.K SINGH., J
                              -------------------------------------
                                 W.P(C) No.46420 of 2024
                           -------------------------------------
                      Dated this the 30th day of January 2025

                                           ORDER

The learned counsel for the 1st respondent will file a better affidavit of the competent officer within ten days, specifying that out of 36 posts of the Assistant Manager, how many posts are meant for each category of the Assistant Manager including Assistant Manager (Aquaculture), Assistant Manager (Commercial Operations), Assistant Manager (Projects), Assistant Manager (Extension and Mass Communication), Assistant Manager (Net Factory), Assistant Manager (District Offices), Assistant Manager (Ice and Freezing Plant), Assistant Manager (Hatcheries), Assistant Manager (Production Net Factory), Assistant Manager (1T), Assistant Manager (Finance, Accounting and Internal Audit), and Assistant Manager (Personnel) as mentioned in the 4th paragraph of the counter affidavit filed by the 2nd respondent. Further, it shall be clarified how many posts of Assistant Manager (personal) are lying vacant.

Post on 10.02.2025.

Sd/-

D K SINGH JUDGE SJ 30-01-2025 /True Copy/ Assistant Registrar