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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(2)(c) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(c)Children's Home:
(i)While children of both sexes below 10 years can be kept in the same home, separate bathing and sleeping facilities shall be maintained for boys and girls in the age group of 0-5 years;
(ii)Separate facilities for children in the age group of 0-5 years with appropriate facilities for infants.