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Delhi High Court - Orders

National Highway Authority Of India vs M/S Arb. Ahmedabad Vadodra Super ... on 13 April, 2022

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~1(original side)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     O.M.P. (COMM) 70/2022 & IA No. 1403 & 3918/2022
      NATIONAL HIGHWAY AUTHORITY OF INDIA ..... Petitioner
                   Through: Mr. Ankur Mittal, Mr. Abhay Gupta
                            & Mr.Debjyoti Sengupta, Advocates

                        Versus

      M/s ARB. AHMEDABAD VADODRA SUPER EXPRESS
      TOLLWAYS PVT. LTD.                   ..... Respondent
                    Through: Mr. Sarthak Sachdev, Advocate


      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT

                        ORDER

% 13.04.2022 The Hon'ble Judge is not holding court today. List on 06.05.2022.

BY ORDER (COURT MASTER) APRIL 13, 2022 r