Delhi High Court - Orders
National Highway Authority Of India vs M/S Arb. Ahmedabad Vadodra Super ... on 13 April, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~1(original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 70/2022 & IA No. 1403 & 3918/2022
NATIONAL HIGHWAY AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Ankur Mittal, Mr. Abhay Gupta
& Mr.Debjyoti Sengupta, Advocates
Versus
M/s ARB. AHMEDABAD VADODRA SUPER EXPRESS
TOLLWAYS PVT. LTD. ..... Respondent
Through: Mr. Sarthak Sachdev, Advocate
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 13.04.2022 The Hon'ble Judge is not holding court today. List on 06.05.2022.
BY ORDER (COURT MASTER) APRIL 13, 2022 r