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Central Administrative Tribunal - Delhi

R.Rejitha Kumari vs National Investigation Agency on 23 February, 2015

      

  

   

 Central Administrative Tribunal
Principal Bench, New Delhi


OA No. 40/2014

New Delhi this the 23rd  day of February, 2015

Honble Mr. Justice Syed Rafat  Alam, Chairman
Honble Dr. B.K. Sinha, Member (A)


R.Rejitha Kumari,
R/o H.No. A 34 A,
3rd Floor, Sanwal Nagar, 
Near Sadiq Nagar, New Delhi									-Applicant

(None)

VERSUS

1.	National Investigation Agency,
	Through Inspector General (Admn.)
	Ministry of Home Affairs, 
	Union of India,
	4th Floor, Splendor Forum,
	Jasola District Centre,
	New Delhi-110025

2.	Department of Personnel & Training (DoPT),
	Through the Secretary, 
	Ministry of Personnel & Public Grievances & Pensions,
	North Block, New Delhi

3.	Pay and Accounts Office
National Investigation Agency,
	Through Pay & Accounts Officer,
	4th Floor, Splendor Forum,
	Jasola District Centre,
	New Delhi-110025

4.	Union of India, 
	Through Secretary (Home)
	Ministry of Home Affairs, 
	Government of India, 
	North Block, New Delhi

5.	Controller of Accounts, 
	Internal Audit Wing,
	2/10, Jam Nagar House, 
	New Delhi										    -Respondents


(By Advocate:  Shri Ashok Kumar)



ORDER (Oral)

Justice Syed Rafat Alam:

List has been revised. Yet none responded on behalf of the applicant even in the call given in the revised list. However, Shri Ashok Kumar, leaned counsel, is present on behalf of the respondents. The OA is, therefore, dismissed for want of prosecution. No costs.
(Dr. B.K. Sinha)										(Syed Rafat Alam)
Member (A)											Chairman

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