Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Maharashtra - Subsection Section 99(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (1)All powers relating to discipline and disciplinary action in relation to the students of the University shall vest in the Vice-Chancellor.
