Section 46(2)(i) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(i)details of familiarization programmes imparted to independent directors including the following details:-

(i)number of programmes attended by independent directors (during the year and on a cumulative basis till date),

(ii)number of hours spent by independent directors in such programmes (during the year and on cumulative basis till date), and

(iii)other relevant details

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