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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3)(e) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(e)Other security features. -
(i)The secured cash van shall be provided with a small CCTV system with at least five days recording facility and three cameras installed in front, rear and inside of the cabin.
(ii)A security alarm with GSM based auto-dialer shall be provided with a motorised siren.
(iii)The secured cash van shall be equipped with hooter, fire extinguishers and emergency lights to ensure quick reaction in case of an attack.