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State of Uttar Pradesh - Section

Section 82 in Rules under the United Provinces Excise Act, 1910

82. Co-operation in cases detected by officers of the Excise Department.

- In important or difficult cases about which Excise Inspectors may have received information, the assistance of the Police should be asked for. In making searches the assistance of the Police should usually be asked for unless the delay involved might cause the search to fall.Section XII-Special Excise Staff