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[Cites 0, Cited by 0] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(1) in Telangana Panchayat Raj Act, 2018

(1)The Zilla Praja Parishad perform such responsibilities, functions and exercise such powers as may be entrusted to it by rules made in this behalf with regards to the subjects enumerated in Schedule-I.