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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(xv) in The Rabindra Bharati Act, 1981

(xv)to recommend to the Executive Council the disaffiliation or withdrawal of affiliation of any college, institution or institute in respect of any subject or subjects, if on receipt of written report from a team of Inspectors appointed by the University, the Faculty Council is of opinion that proper standard of teaching is not maintained or conditions of affiliation are not properly fulfilled or the results of the candidates sent up by the college, institution or institute for any examination are unsatisfactory or the college, institution or institute fails to comply with the directives of the Faculty Council;