Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(ii) in Hyderabad Metropolitan Development Authority Act, 2008

(ii)subject to such restrictions imposed by or under this Act, may sue or be sued in its corporate name.