Section 31 in The Paschim Banga Unani System Of Medicine Act, 1979
31. Penalty on unregistered person representing that he is registered.
- If any person whose name is not entered in the Register falsely pretends that it is so entered or uses in connection with his name, any words or letters representing that his name is so entered, he shall, whether any person is actually deceived by such representation or not, be punishable, on conviction by a Metropolitan Magistrate or a Judicial Magistrate of the first class, with fine which may extend to five hundred rupees.
