Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 12 July, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-27280-2021 The High Court Of Madhya Pradesh MCRC-27280-2021 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 12-07-2021 Heard through Video Conferencing. List alongwith M.Cr.C. No. 27275/2021.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Signature Not Verified SAN Digitally signed by PALLAVI SINHA Date: 2021.07.12 17:38:14 IST