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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Disaster Management Rules, 2007

(3)The Chairperson of the State Executive Committee may co-opt any other Special Chief Secretary /Principal Secretary/Secretary as a special invitee taking the nature of the Disaster into consideration for the meetings of the State Executive Committee (SEC).