Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 545 in The Punjab Municipal Act, 1999

545. Prohibition of disobedience.

- No person shall disobey any direction or prohibition given by the Municipality by public notice under this Act or any written notice lawfully issued by the Municipality or fail to comply with the conditions subject to which any permission was given by the Municipality to him under his Act.