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Union of India - Section

Section 16 in The Civil Defence Regulations, 1968

16. Powers of competent authority as regards preventing the contravention of regulations, etc .-The competent authority may take, or cause to be taken, such steps and use, or cause to be used, such force as may, in the opinion of such authority, be reasonably necessary for preventing the contravention of, or securing the observance of, these regulations or any order issued thereunder.

APPENDIXFORM AApplication For Enrolment As A Member Of The Civil Defence Services[See Regulation 4(1)]