Allahabad High Court
Ram Bachan Singh vs I A.D.J. Gonda on 7 January, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 9 Case :- MISC. SINGLE No. - 9708 of 1988 Petitioner :- Ram Bachan Singh Respondent :- I A.D.J. Gonda Petitioner Counsel :- R.K. Srivastava Respondent Counsel :- C.S.C. Hon'ble Devendra Kumar Arora J.
List revised.
None appears on behalf of the petitioner to press this writ petition. Accordingly, the writ petition is dismissed for want of prosecution. Interim order, if any, stands discharged. Order Date :- 7.1.2010 Suresh/-