Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Assam - Subsection

Section 259(1) in Instructions Relating to Liquor

(1)All sub-divisional receipts must be entered in detail n the sadar office in the chalan register.