Delhi High Court - Orders
Consortium Of Sree-Meil-Vngs, ... vs Ongc Ltd on 3 March, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 168/2018
CONSORTIUM OF SREE-MEIL-VNGS, HYDERABAD
..... Decree Holder
Through Mr.Arun Kumar Varma, Sr.Adv with
Mr.Purvesh Buttan, Adv.
versus
ONGC LTD. ..... Judgement Debtor
Through Mr.V.Siddharth, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 03.03.2020 List along with O.M.P. (COMM) 134/2018 on 30.04.2020.
REKHA PALLI, J MARCH 03, 2020/sr Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:07.03.2020 16:48:49