Supreme Court - Daily Orders
President, Station Para Sporting Club vs Dipankar Sen . on 27 July, 2017
Bench: Madan B. Lokur, L. Nageswara Rao, Deepak Gupta
ITEM NO.116 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3946/2011
PRESIDENT, STATION PARA SPORTING CLUB Appellant(s)
VERSUS
DIPANKAR SEN & ORS. Respondent(s)
WITH
C.A. No. 3947/2011 (XVI)
Date : 27-07-2017 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Ms. Anindita Das, Adv.
Mr. Somnath Mukherjee, AOR
Mr. Avijit Bhattacharjee, AOR
For Respondent(s) Mr. Anip Sachthey, AOR
Ms. Anitha Shenoy, AOR
Mr. Raja Chatterjee, Adv.
Mr. Chanchal Kumar Ganguli, AOR
Mr. Adeel Ahmed, Adv.
Mr. Piyush Sachdev
Mr. Somnath Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel for the appellant, list the matters after four weeks.
Signature Not Verified(MEENAKSHI KOHLI) Digitally signed by MEENAKSHI KOHLI Date: 2017.07.29 (SHARDA KAPOOR) COURT MASTER 12:54:12 IST Reason: ASSISTANT REGISTRAR