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Supreme Court - Daily Orders

President, Station Para Sporting Club vs Dipankar Sen . on 27 July, 2017

Bench: Madan B. Lokur, L. Nageswara Rao, Deepak Gupta

     ITEM NO.116                               COURT NO.5                  SECTION XVI

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Civil Appeal                No(s).   3946/2011

     PRESIDENT, STATION PARA SPORTING CLUB                                 Appellant(s)

                                                      VERSUS

     DIPANKAR SEN & ORS.                                                   Respondent(s)
     WITH
     C.A. No. 3947/2011 (XVI)

     Date : 27-07-2017                 These appeals were called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                       HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Appellant(s)                  Ms. Anindita Das, Adv.

                                       Mr. Somnath Mukherjee, AOR

                                       Mr. Avijit Bhattacharjee, AOR

     For Respondent(s)                 Mr. Anip Sachthey, AOR

                                       Ms. Anitha Shenoy, AOR

                                       Mr.   Raja Chatterjee, Adv.
                                       Mr.   Chanchal Kumar Ganguli, AOR
                                       Mr.   Adeel Ahmed, Adv.
                                       Mr.   Piyush Sachdev

                                       Mr. Somnath Mukherjee, AOR

                           UPON hearing the counsel the Court made the following

                                                  O R D E R

On the request of learned counsel for the appellant, list the matters after four weeks.

Signature Not Verified

(MEENAKSHI KOHLI) Digitally signed by MEENAKSHI KOHLI Date: 2017.07.29 (SHARDA KAPOOR) COURT MASTER 12:54:12 IST Reason: ASSISTANT REGISTRAR